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Cal HC: High Time that Irretrievable Breakdown of Marriage be Read as Grounds of Desertion & Cruelty - (22 Nov 2024)

FAMILY

Calcutta HC has observed that keeping in view the evolving needs of society and seen from a pragmatic perspective, probably it is high time that components of irretrievable breakdown of marriage should be read into the grounds of desertion and cruelty.

Tags : CALCUTTA HIGH COURT   IRRETRIEVABLE BREAKDOWN   DESERTION  

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