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Kerala High Court: Giving Seniority on the Basis of Rules is a Policy Decision - (21 Nov 2024)

SERVICE

Kerala HC has observed that giving seniority on the basis of the date of promotion to the feeder category is a policy decision. If there is any anomaly in the Rules, it is the authority competent to make the Rules that can remedy it, but it is not the domain of the court.

Tags : KERALA HIGH COURT   SENIORITY   POLICY DECISION  

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