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Australian Firm Books Patent for Process for Manufacturing of Sugar with Low GI - (22 Jun 2016)

The Products Makers (Australia) Pty Ltd has booked a patent in India for extracts from sugarcane and process for manufacturing it with low Glycemic Index(GI). The invention relates to a process for refining sugarcane derived extracts and other phytochemical extracts.

Tags : THE PRODUCTS MAKERS (AUSTRALIA) PTY LTD   GLYCEMIC INDEX   PATENT  

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