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SC Recalls Judgement Striking Down S. 3(2) and 5 of the Benami Transactions (Prohibition) Act, 1988 - (21 Oct 2024)

PROPERTY

Supreme Court has recalled its judgement which struck down Sections 3(2) and 5 of the Benami Transactions (Prohibition) Act, 1988 as unconstitutional.

Tags : SUPREME COURT   UNCONSTITUTIONAL   SECTION 3(2)  

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