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Delhi HC: Counting of Votes for DUSU Elections to be Allowed Once Defacement Cleaned Up - (09 Oct 2024)

ELECTION

Delhi High Court has stated that counting of votes for the ongoing Delhi University Students' Union (DUSU) elections shall be allowed only after the defacement of public property done by the candidates is cleaned up.

Tags : DELHI HIGH COURT   DUSU ELECTIONS   PUBLIC PROPERTY  

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