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Supreme Court Expresses Concern Over Finance Ministry Treating DRT as its Subordinate - (01 Oct 2024)

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SC while expressing concern over a report revealing that DRT was being treated as subordinate dept. of Ministry of Finance, has observed that only because of requisitions by Ministry that instead of assisting PO of DRT in performing judicial duties the staff members remained busy in data collection.

Tags : SUPREME COURT   DEBTS RECOVERY TRIBUNAL   SUBORDINATE DEPARTMENT  

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