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Cabinet Accepts Recommendations Made by High Level Committee on ‘One Nation, One Election’ - (19 Sep 2024)

ELECTION

The Union Cabinet has accepted the recommendations of the High Level Committee on ‘One Nation, One Election’ that aims at holding simultaneous elections for Lok Sabha, State Legislative Assemblies and local bodies (Panchayats and Municipalities) in a phased manner.

Tags : UNION CABINET   HIGH LEVEL COMMITTEE   ONE ELECTION  

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