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RG Kar Rape-Murder Case: Calcutta HC Releases Student, Leading March Towards State Secretariat - (02 Sep 2024)

CRIMINAL

The Calcutta High Court has directed the release of a student, Sayan Lahiri, who was booked for leading a march towards the State secretariat in Nabanna. The student was alleged to be the leader of the 'Paschim Banga Chhatra Samaj', an organisation which led a call for protests.

Tags : CALCUTTA HIGH COURT   RG KAR RAPE-MURDER CAS  

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