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SC: Submission of Reform Proposals Called from Bar Associations for Advocates’ Bodies - (22 Aug 2024)

CIVIL

Supreme Court while focusing on the requirement of guidelines and parameters that can be enforced for Bar Associations across the entire country, has asked advocates' body to request all the bar associations to submit their suggestions regarding the same within a period of four weeks.

Tags : SUPREME COURT   BAR ASSOCIATIONS   REFORM PROPOSALS  

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