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Ker. HC: Consultation between State and NHAI Required to Find Concrete Solution of Water Logging - (08 Aug 2024)

ENVIRONMENT

Kerala High Court after considering the complaints regarding water logging problem because of construction of a National Highway, has observed that there must be a concrete solution in this regard by the State Government in consultation with the National Highways Authority.

Tags : KERALA HIGH COURT   NATIONAL HIGHWAY   NHAI   WATER LOGGING  

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