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SC: Candidates Not Enrolled in Tel. Bar Council Allowed to Appear for Tel. Civil Judges Exam - (07 Aug 2024)

SERVICE

SC has temporarily allowed candidates from Andhra Pradesh who are not enrolled in Telangana Bar Council to appear for Telangana Civil Judges Exam and clarified that candidates are permitted to participate in recruitment process subject to such further orders as may be passed in these proceedings.

Tags : SUPREME COURT   CIVIL JUDGES EXAM   TELANGANA BAR COUNCIL  

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