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Delhi High Court: Registrar General to Decide Plea for Increasing E-Filing Size Limit - (07 Aug 2024)

CIVIL

Delhi High Court has directed its Registrar General to decide a plea regarding increase in the e-filing size of documents to be filed before the Delhi High Court as well as district courts in the capital.

Tags : DELHI HIGH COURT   REGISTRAR GENERAL   E-FILING SIZE  

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