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Delhi High Court: Chief Minister Arvind Kejriwal’s Arrest by CBI, Upheld - (05 Aug 2024)

CRIMINAL

Delhi High Court while dismissing Chief Minister of Delhi Arvind Kejriwal’s plea against his arrest by Central Bureau of Investigation (CBI) in the liquor policy case, has stated that it cannot be said that the arrest was illegal.

Tags : DELHI HIGH COURT   CBI   LIQUOR POLICY CASE  

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