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Bom. HC: Courts Cannot Assess If a Dog is Aggressive or Not and What Makes it Aggressive - (03 Aug 2024)

CIVIL

Bombay High Court while directing BMC to constitute an Animal Welfare Committee for a society in Mumbai in order to deal with the issue of stray dogs, has observed that Court cannot assess if a dog is aggressive or not and what makes it aggressive. It is for the expert committee to decide.

Tags : BOMBAY HIGH COURT   ANIMAL WELFARE COMMITTEE   STRAY DOGS  

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