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Delhi High Court: Educational Institutions Strong Pillar of Democracy - (24 Jul 2024)

EDUCATION

Del. HC has observed that educational institutions are a strong pillar of democracy and the entire country as the country's future depends on students. Maintaining academic discipline & standards at higher levels of studies & research work is of critical importance to the community and the country.

Tags : DELHI HIGH COURT   EDUCATIONAL INSTITUTIONS   ACADEMIC DISCIPLINE  

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