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Finance Minister Nirmala Sitharaman Announces Union Budget 2024 - (23 Jul 2024)

MISCELLANEOUS

Few highlights from the Union budget have been mentioned below: 1. Angel Tax abolished for all classes of investors 2. Comprehensive review of Income Tax Act, 1961 to be done 3. Customs Duty On Gold and Silver Reduced to 6 Per Cent and Platinum To 6.4 Per Cent

Tags : UNION BUDGET 2024   CORPORATE TAX   ANGEL TAX  

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