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Finance Minister Nirmala Sitharaman Announces Union Budget 2024 - (23 Jul 2024)

MISCELLANEOUS

Few highlights from the Union budget have been mentioned below: 1. Revisions made in the new tax regime 2. Corporate Tax On Foreign Companies reduced from 40 to 35% 3. 25 critical minerals exempted from custom duties

Tags : UNION BUDGET 2024   CORPORATE TAX   NEW TAX REGIME  

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