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Karnataka Govt. Proposes Bill to Provide 50-75% Kannadiga Quota in Private Jobs - (18 Jul 2024)

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Karnataka Government has proposed a bill to provide reservations of 50% to 75% for Kannadigas in private sector companies, industries, and enterprises. The draft bill is still in the preparation stage and a comprehensive discussion is to be held for the same.

Tags : KARNATAKA GOVERNMENT   KANNADIGAS   PRIVATE JOBS  

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