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BCI Directs SBCs to Initiate Discipl. Action Against Advocates Soliciting Work Through Online Portal - (09 Jul 2024)

CIVIL

Bar Council of India (BCI) has issued directions to State Bar Councils to take disciplinary action against advocates soliciting work through online portals and has further directed the removal of advertisements published by lawyers through these online platforms.

Tags : BAR COUNCIL OF INDIA   DISCIPLINARY ACTION   ONLINE PLATFORMS  

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