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Tel. HC: Court Shouldn’t Compel Couples to Stay Husband and Wife - (26 Jun 2024)

FAMILY

Tel. HC while allowing a husband’s plea to seek divorce, has observed that Court has a limited role in the whole affair and should not act as executioner or counsellor to compel parties to continue living as wife and husband, particularly where meeting of minds between them has irrevocably ended.

Tags : TELANGANA HIGH COURT   DIVORCE   COUNSELLOR  

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