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Kerala High Court: E-Toilets to be Build for Flood Affected Tribal Families - (12 Jun 2024)

CIVIL

Kerala High Court has directed the state authority to build e-toilets for around 300 families residing on the banks of Chaliyar and Punnapuzha rivers and has also asked the State to file a report in this regard.

Tags : KERALA HIGH COURT   E-TOILETS   TRIBAL FAMILIES  

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