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Ker HC: Min. of Animal Husbandry to Consider Objections to Ban on ‘Dangerous & Ferocious’ Dog Breeds - (12 Jun 2024)

CIVIL

Kerala High Court has directed the Ministry of Fisheries and Animal Husbandry to consider the objections that have been submitted while considering a writ petition challenging a circular issued by the Ministry of Fisheries, Animal Husbandry and Dairying banning the rearing of 23 breeds of dogs.

Tags : KERALA HIGH COURT   ANIMAL HUSBANDRY   DOG BREEDS  

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