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App. Filed in SC Seeking Direction on Union to Submit Reports on Share Market Crash After Election - (10 Jun 2024)

CAPITAL MARKET

In a plea filed in the Supreme Court, directions have been sought to the Securities and Exchange Board of India (SEBI) and the Central Government to submit status report regarding the share market crash and loss suffered by investors after the results of the Lok Sabha Election, 2024.

Tags : SUPREME COURT   SHARE MARKET CRASH   SEBI  

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