Allahabad HC Explains: Does Conversion Automatically Strip a Person of Scheduled Tribe Status?  ||  Delhi HC Rejects Vimal Elaichi Plea against FDA Notice to Shah Rukh Khan, Ajay Devgn, Tiger Shroff  ||  Calcutta HC Upholds Jail Term for Owner Over Unauthorised Construction under Roof-Repair Permit  ||  P&H HC: 'Judges Must Have Spine to Do Justice'; 76-Year-Old PMLA Accused Gets Bail on Ill-Health  ||  Punjab & Haryana HC: Bail Granted to Two More UGC NET Paper Leak Accused, Including Kingpin  ||  Kerala HC: Police Cover for Big TV Journalist Threatened over Muslim Scholar's Remarks  ||  SC: Electricity Dues over 2 Years Recoverable only if Shown Continuously as Outstanding  ||  Allahabad HC Criticises UP Govt for Using Goondas Act as a ‘Tool of Oppression’  ||  Gujarat HC: Complaint Made in Good Faith does not Amount to Defamation  ||  Allahabad HC: Bar Association Membership Disputes Are Private, Outside Writ Jurisdiction    

Del HC: Nodal Authority Appointed for Drafting Procedure to Prevent Tree Felling in North Campus, DU - (28 May 2024)

CIVIL

Delhi Government's Chief Secretary has been appointed by the Delhi High Court as the nodal officer to draft procedure for preventing the felling of trees or transplantation of trees in the North Campus of Delhi University in order to expand or develop its infrastructure.

Tags : CHIEF SECRETARY   DRAFTING PROCEDURE   NODAL AUTHORITY  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved