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SC: Centre Recommended to Frame Comprehensive Sentencing Policy - (21 May 2024)

CIVIL

Supreme Court has recommended the Central Government to consider introducing a comprehensive policy, by way of getting an appropriate report from a duly constituted Sentencing Commission. The Court further requested the Centre to respond to the suggestion made within a period of six months.

Tags : SUPREME COURT   SENTENCING POLICY   SENTENCING COMMISSION  

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