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Indirect Tax Dispute Resolution Scheme Rules, 2016- (Ministry of Finance ) (31 May 2016)

MANU/EXNT/0029/2016

Excise

The Ministry of Finance introduced Rules to give effect to Section 18 of the Finance Act 2016.

The Rules provide declarations and manner of verification of declarations to be made in respect of the amount payable.

Tags : INDIRECT TAX   DISPUTE RESOLUTION   FINANCE ACT   2016  

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