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Income Declaration & Tax Dispute Resolution Schemes to Come into Force from Tomorrow - (31 May 2016)

Central Board of Direct Taxes (CBDT) has said that the Income Declaration Scheme, 2016 and the Direct and Indirect Tax Dispute Resolution Schemes 2016 will come into force from June 1.

Tags : CENTRAL BOARD OF DIRECT TAXES   INCOME DECLARATION SCHEME   2016   TAX DISPUTE RESOLUTION SCHEMES  

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