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Google's Appeal Against Rejection of Patent, Dismissed by High Court With Cost of Rs. 1 Lakh - (03 Apr 2024)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court while dismissing Google’s appeal against the rejection of the grant of patent on the grounds of lack of novelty and inventive step, has imposed a cost of Rs. 1 Lakh on Google.

Tags : DELHI HIGH COURT   GOOGLE   PATENT   NOVELTY   INVENTIVE STEP  

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