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NY Times Files Infringement Suit Against Microsoft & OpenAI for Copying Content Through AI Models - (29 Dec 2023)

INTELLECTUAL PROPERTY RIGHTS

The New York Times has filed a copyright infringement suit against Microsoft and OpenAI alleging that the companies unlawfully used the copyrighted content to develop and train their generative artificial intelligence (GenAI) tools.

Tags : NEW YORK TIMES   COPYRIGHT   MICROSOFT   OPENAI  

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