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Implementation of Yellow Peas Import Monitoring System- (Ministry of Commerce and Industry) (13 Dec 2023)

MANU/DGFT/0185/2023

Commercial

In exercise of powers conferred under Paragraph 1.03 and 2.04 of the Foreign Trade Policy (FTP) 2023, as amended from time to time, and in reference to Notification 50/2023 dated 08.12.2023, the Director General of Foreign Trade hereby specifies the procedures for registration under Yellow Peas Import Monitoring System(YP-IMS) as follows -

a. The importer may apply under YP-IMS online on the DGFT Website -> Services -> Import Management System -> Services under Import Monitoring System -> Yellow Peas-Import Monitoring System. The importer on submission of advance information in this online system and online payment of Rs. 500/- shall be issued an Automatic Registration Number.

b. The importer shall apply for registration not later than 5 days before the expected date of arrival of import consignment. Importers shall thereafter submit the Automatic Registration Number to the concerned Customs Authorities when filing for import clearance.

c. One Automatic Registration Number granted shall be valid for any number of import consignments up to 31st March 2024 only. Further, 1 Automatic Registration Number shall be valid for 1 specific country of Origin and 1 Port of Import only.

Effect of this Public Notice: Procedures for registration of import of Yellow Peas (ITC(HS) Code 07131010) under the Import Monitoring System (YP-IMS) is notified.

Tags : IMPLEMENTATION   YELLOW PEAS   IMPORT  

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