MANU/DGFT/0185/2023
Ministry : Ministry of Commerce and Industry
Department/Board : DGFT
Public Notice No. : 35/2023
Date of Public Notice : 13.12.2023
Date of Publication : 13.12.2023
Notification/ Circulars Referred : Notification 50/2023 dated 08.12.2023 MANU/DGFT/0183/2023
Citing Reference:
Notification 50/2023 dated 08.12.2023 MANU/DGFT/0183/2023 Referred
Implementation of Yellow Peas Import Monitoring System
F. No.01/89/180/02/AM-21/PC-2[A]./E-27607.--In exercise of powers conferred under Paragraph 1.03 and 2.04 of the Foreign Trade Policy (FTP) 2023, as amended from time to time, and in reference to Notification 50/2023 dated 08.12.2023, the Director General of Foreign Trade hereby specifies the procedures for registration under Yellow Peas Import Monitoring System(YP-IMS) as follows -
a. The importer may apply under YP-IMS online on the DGFT Website -> Services -> Import Management System -> Services under Import Monitoring System -> Yellow Peas-Import Monitoring System. The importer on submission of advance information in this online system and online payment of Rs. 500/- shall be issued an Automatic Registration Number.
b. The importer shall apply for registration not later than 5 days before the
expected date of arrival of import consignment. Importers shall thereafter
submit the Automatic Registration Number to the concerned Customs Authorities
when filing for import clearance.
c. One Automatic Registration Number granted shall be valid for any number of import consignments up to 31st March 2024 only. Further, 1 Automatic Registration Number shall be valid for 1 specific country of Origin and 1 Port of Import only.
Effect of this Public Notice: Procedures for registration of import of Yellow Peas (ITC(HS) Code 07131010) under the Import Monitoring System (YP-IMS) is notified.
SANTOSH KUMAR SARANGI,
Director General of Foreign Trade & Ex-officio Secy.