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Del HC: No Room for One who Conceals Facts About Criminal Antecedents to Seek Employment in Defence - (14 Dec 2023)

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Delhi High Court while observing that there has to be strict obedience towards disclosure about criminal antecedents by anyone seeking employment in disciplined forces, has held that there is no room for the one who endeavours to seek employment in defence by such concealing material fact.

Tags : DELHI HIGH COURT   DEFENCE   EMPLOYMENT   CRIMINAL ANTECEDENTS  

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