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IT dues payable in advance at authorised bank branches- (Reserve Bank of India) (16 May 2016)

MANU/RPRL/0139/2016

Direct Taxation

Advance income tax can be paid at authorised banks instead of just with the Reserve Bank of India. Of the 29 banks authorised to acceptance tax remittance, most are nationalised banks. The list also includes HDFC, Axis Bank and ICICI.

Tags : INCOME TAX   ADVANCE   AUTHORISED BANKS  

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