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Mad. HC to State: Consider a Procedure for Registering Deed of Familial Association for LGBT Couples - (20 Nov 2023)

CIVIL

Madras High Court while directing State Government to consider the proposal for introducing “Deed of Familial Association” to recognize the civil union entered into between LGBTQAI+ partners, as it would at least give some respect and status to such relationship.

Tags : MADRAS HIGH COURT   DEED OF FAMILIAL ASSOCIATION   LGBT  

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