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Cal. HC: Cardinal Pre-Requisites of Responsible Journalism are Accuracy and Objectivity - (18 Oct 2023)

MEDIA AND COMMUNICATION

Calcutta High Court while issuing guidelines for various media houses as well as investigative agencies regarding media coverage in recruitment-scam case, has observed that news must be objective and shorn of opinionated barbs and jibes as it requires higher accuracy than an ordinary citizen.

Tags : CALCUTTA HIGH COURT   JOURNALISM   MEDIA COVERAGE   RECRUITMENT-SCAM  

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