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RBI announces rate of interest on Government of India Floating Rate Bond 2028- (Reserve Bank of India) (03 Oct 2023)

MANU/RPRL/0588/2023

Banking

The rate of interest on Government of India Floating Rate Bond 2028 (GOI FRB 2028) applicable for the half year October 04, 2023 to April 03, 2024 shall be 7.69 per cent per annum.

It may be recalled that FRB 2028 carries a coupon, which has a base rate equivalent to the average of the Weighted Average Yield (WAY) of last three auctions (from the rate fixing day i.e., October 04, 2023) of 182 Day T-Bills, plus a fixed spread (0.64 per cent).

Tags : INTEREST   RATE   ANNOUNCEMENT  

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