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Flux Cored Solder Wire (Quality Control) Order, 2023- (Ministry of Commerce and Industry) (18 Sep 2023)

MANU/INDP/0031/2023

Commercial

In exercise of the powers conferred by section 16 of the Bureau of Indian Standards Act, 2016 (11 of 2016), the Central Government, after consulting the Bureau of Indian Standards, is of the opinion that it is necessary or expedient so to do in the public interest, hereby makes the following Order, namely:-

1. Short title and commencement.--

(1) This order may be called the Flux Cored Solder Wire (Quality Control) Order, 2023.

(2) It shall come into force on the expiry of six months from the date of publication of this notification in the Official Gazette:

2. Compulsory use of Standard Mark.--

Goods or articles specified in column (1) of the Table shall conform to the corresponding Indian Standard mentioned in column (2) of the Table and shall bear the Standard Mark under a license from the Bureau as per Scheme-1 of Schedule-II of the Bureau of Indian Standards (Conformity Assessment) Regulations, 2018:

Provided that nothing in this order shall apply to goods or articles manufactured domestically for export.

Provided that in relation to micro enterprises, as defined in clauses (h) and (m), respectively of section 2 of the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006), it shall come into force on the expiry of twelve months from the date of publication of this notification.

Provided that in relation to small enterprises, as defined in clauses (h) and (m), respectively of section 2 of the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006), it shall come into force on the expiry of nine months from the date of publication of this notification.

3. Certification and enforcement authority.--

The Bureau shall be the certifying and enforcing authority for the goods or articles specified in column (1) of the Table.

4. Penalty for contravention.--

Any person who contravenes the provisions of this Order shall be punishable under the provisions of the Bureau of Indian Standards Act, 2016.

Tags : QUALITY CONTROL   ORDER   2023  

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