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Del HC: Manufacturers Having Common Business Ownership Can Quote Only Single Bid for Tender - (14 Sep 2023)

CIVIL

Delhi High Court has upheld the restriction on LPG gas cylinder manufacturers who have common business ownership from quoting only a single bid while applying in the tender, and observed that restrictions seek to prevent a single entity from monopolizing the market.

Tags : DELHI HIGH COURT   LPG GAS CYLINDER   TENDER  

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