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Update: High Court rosters see change - (10 May 2016)

MANU/PIBU/0435/2016

Administrative

High Courts across the country have seen a shuffling of Chief Justices and judges. Chief Justice of Chhattisgarh High Court, Justice Navin Sinha, has been transferred as Chief Justice of Rajasthan High Court. Justice Deepak Gupta, Chief Justice of Tripura High Court, will replace him in Chhattisgarh.

Justice Tinlianthang Vaiphei has been transferred from Gauhati to Tripura High Court; Justice Ved Prakash Vaish from Delhi to Meghalaya High Court; and Justice Satish Kumar Agnihotri from Madras High Court to Sikkim.

Tags : HIGH COURT   JUDGE   CHIEF JUSTICE   TRANSFER  

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