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All. HC: GST Act is a Complete Code, No Room for Deviation from it - (07 Sep 2023)

GOODS AND SERVICES TAX

Allahabad High Court while observing that GST Act, 2017 is a complete Code in itself, has held that there is no room for deviation from it; the provision and the Rules are to be complied with strictly.

Tags : ALLAHABAD HIGH COURT   GST ACT   DEVIATION   PROVISION  

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