Gujarat HC Grants Bail to Marriage Bureau Owner, Finds No Link to Alleged ‘Looteri Dulhan’ Gang  ||  Calcutta HC: Minor’s Consent has No Mitigating Effect in POCSO Sexual Assault Cases  ||  Orissa HC Commutes Death Sentence, Says Emotion Cannot Override Established Law  ||  Calcutta HC: Street Vendors Act Protects Lawful Vending, Not Illegal Encroachments  ||  P&H HC: Courts Cannot Reveal Identities of Children in Conflict With Law in Court Records  ||  Bombay HC: Government Cannot Fix ‘Politically Convenient’ Election Dates sets Goa Poll Timeline  ||  SC: Major Port Trusts Liable for Customs Duty on Pilfered Goods under Customs Act  ||  Supreme Court: General Fraud Allegations Cannot Extend Limitation under Section 74 CGST Act  ||  SC: ‘No Coercive Steps’ Order Cannot Restrain Filing of Charge Sheet  ||  Chhattisgarh HC: Maintenance for Autistic Child May Continue Beyond 18 Until Self-Sufficient    

Schemes to Support MSMEs- (Press Information Bureau) (10 Aug 2023)

MANU/PIBU/2721/2023

Commercial

The Micro, Small and Medium Enterprises (MSMEs) sector plays an important role in the growth of the Indian economy. As per the latest information received from Ministry of Statistics & Programme Implementation, the share of MSME Gross Value Added (GVA) in all India Gross Domestic Product (GDP) during the year 2021-22 was 29.2% and the share of MSME manufacturing output in all India Manufacturing output during the year 2021-22 was 36.2%.

As per the information received from Directorate General of Commercial Intelligence and Statistics (DGCIS), the share of export of MSME specified products in all India exports during the year 2022-23 was 43.6%.

The Udyam Registration Portal has 2,18,69,557 MSMEs registered since its inception (01.07.2020) to 08.08.2023 with an employment of 12,84,04,488 (as on 08.08.2023). This includes 30,96,140 informal micro enterprises on the Udyam Assist Platform with an employment of 38,57,385.

The Ministry of MSME is implementing MSME Champions Scheme, a Central Sector Scheme. MSME Champions Schemes comprising three components i.e., MSME-Sustainable (ZED), MSME-Competitive (Lean) & MSME-Innovative (for Incubation, IPR, Design and Digital MSME) for promoting competitiveness amongst Micro, Small and Medium Enterprises (MSMEs) by the way of wastage reduction through Lean Manufacturing, support for Design improvement, building awareness on Intellectual Property Rights, Zero Defect Zero Effect (ZED) Scheme to encourage and enable MSMEs for manufacturing of quality products, tools & to constantly upgrade their processes for achievement of high quality and high productivity with the least effect on the environment, and to promote & support ideas of MSMEs through Incubation across India.

The objective is to modernize MSMEs' manufacturing processes, reduce wastages, encourage innovativeness, sharpen business competitiveness and facilitate their National and Global reach and excellence.

The Schemes are applicable for the benefit of registered manufacturing Micro, Small and Medium Enterprises (MSMEs) across India. The scheme assistance and subsidies are applicable as per the scheme guidelines. The guidelines and all other relevant information related to the scheme of MSME Innovative, MSME Sustainable (ZED) & MSME-Competitive (Lean) under MSME champions are available at http://www.innovative.msme.gov.in, http://www.zed.msme.gov.in & https://www.lean.msme.gov.in/ respectively and financial assistance provided all over the country are available at official website of DC (MSME).

Tags : SCHEMES   MSMES   IMPLEMENTATION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved