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Telangana HC Strikes Down Ennuchs Act as Unconstitutional - (10 Jul 2023)

CONSTITUTION

Telangana High Court while striking down the Telangana Eunuchs Act, 1329 Fasli, as unconstitutional, observed that the statute is an intrusion into private sphere of transgender persons as well as an assault on their dignity.

Tags : TELANGANA HIGH COURT   ENNUCHS ACT   UNCONSTITUTIONAL  

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