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Handbook of Statistics 2015- (Securities and Exchange Board of India) (05 May 2016)

Capital Market

The Securities and Exchange Board of India released its Handbook of Statistics on Indian Securities Market 2015.

The Handbook provides a wealth of information on the commodity derivatives market, securities market and statistics for international securities markets as well. The Handbook tabulates data for 149 capital market events, comparing also participation, trends and other quantitative and qualitative factors.

Tags : SEBI   HANDBOOK   STATISTICS   2015  

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