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Kerala High Court: If Doctors Can't Be Protected, Shut Down All Hospitals - (11 May 2023)

CIVIL

Kerala High Court while slamming State & police over doctor’s murder by patient that came for check up, stated that if doctors can't be protected, shut down all hospitals; Policing is to understand and anticipate the unanticipated, we don't need you otherwise.

Tags : KERALA HIGH COURT   DOCTORS   HOSPITALS  

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