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Del HC: It Would Discourage Litigants if Court Fees Not Refunded for Unadjudicated Lis - (09 May 2023)

CIVIL

Delhi High Court has observed that a litigant will be discouraged to seek justice when refused to get refund of court fee in an unajdudicated lis and such a form of docket exclusion would be highly counterproductive for any civilized society.

Tags : DELHI HIGH COURT   COURT FEES   UNADJUDICATED LIS   REFUND  

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