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Bom. HC: Benefits of Modern Technology Needs to be Made Available to The Commuters - (26 Apr 2023)

CIVIL

Bombay High Court while observing that benefits of modern technology needs to be made available to the commuters in Mumbai, has directed MCGM to consider having elevators at both ends of sky-walk, so that commuting becomes easier for persons with disabilities and senior citizens.

Tags : BOMBAY HIGH COURT   MUNICIPAL COUNCIL OF GREATER MUMBAI   COMMUTING  

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