Notifications & Circulars Notification regarding Key Facts Statement (KFS) for Loans & Advances (Reserve Bank of India) (15.04.2024)1. Please refer to instructions on Key Facts Statement (KFS) and disclosure of Annual Percentage Rate (APR) as contained in paragraph 2 of 'Circular o....MANU/RMIC/0055/2024BankingImposition of port restrictions on supply of Prohibited/Restricted essential commodities to the Republic of Maldives during 2024-2025 (Ministry of Commerce and Industry) (15.04.2024)In exercise of the powers conferred by Section 3 read with Section 5 of the Foreign Trade (Development & Regulation) Act, 1992 (No.22 of 1992), as ame....MANU/DGFT/0062/2024Commercial Registered Recyclers on the E-Waste EPR Portal Under E-Waste (Management) Rules, 2022 (Ministry of Environment and Forests) (16.04.2024)MoEF&CC has notified E-Waste (Management) Rules, 2022, vide notification No. GSR 801(E) dated November 02, 2022. The rules are effective from April 01....MANU/ENVT/0035/2024EnvironmentRBI imposes monetary penalty on Rajdhani Nagar Sahkari Bank Limited, Lucknow (Reserve Bank of India) (18.04.2024)The Reserve Bank of India (RBI) has imposed, by an order dated March 30, 2024, a monetary penalty of ₹5.00 lakh (Rupees Five lakh only) on Rajdhani Na....MANU/RPRL/0253/2024BankingDiscontinuation of Safeguard measures on import of Isopropyl alcohol (IPA), under Chapter 29 of ITC (HS) 2022, Schedule - I (Import Policy) (Ministry of Commerce and Industry) (18.04.2024)1. Reference is invited to DGFT Notification No. 64/2015-20 dated 31.03.2023 and Public Notice No. 04/2015-20 dated 11.04.2023 whereby country-wise Qu....MANU/DGFT/0063/2024Commercial Circular on Standardization of the Private Placement Memorandum (PPM) Audit Report (Securities and Exchange Board of India) (18.04.2024)1. In terms of Regulation 28 of SEBI (AIF) Regulations, 2012 and Clause 2.4 of SEBI Master Circular SEBI/HO/AFD/PoD1/P/CIR/2023/130 dated July 31, 202....MANU/SMIS/0006/2024Capital Market