SC Bench: Only CJI Can Assign Cases - (14 Mar 2023)
CIVIL
Supreme Court bench comprising Justices BR Gavai & Vikram Nath while expressing disapproval of another bench assigning case to it has stated that if particular bench finds that a matter needs to be placed before another bench, it must direct the matter to be placed before CJI for appropriate order.
Tags : SUPREME COURT BENCH CJI DISAPPROVAL
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