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Chhattisgarh HC: 100% Reservation for Women is Unconstitutional - (13 Mar 2023)

CONSTITUTION

Chhattisgarh High Court has declared Note-2 under Schedule-III of Chhattisgarh Medical Education Service Recruitment Rules, 2013 & consequent advertisement made for recruitment to posts of Asst. Professor (Nursing) & Demonstrator wherein 100% of seats were reserved for women, as unconstitutional.

Tags : CHHATTISGARH HIGH COURT   UNCONSTITUTIONAL   CHHATTISGARH MEDICAL EDUCATION (GAZETTED) SERVICE RECRUITMENT RULES  

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