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Delhi HC: Hold Meeting on Clinical Trials for Developing Indigenous Therapies for Rare Diseases - (10 Mar 2023)

LAW OF MEDICINE

Delhi High Court has directed National Consortium for rare diseases to hold a meeting on clinical trials for developing indigenous therapies for Duchenne Muscular Dystrophy (DMD) and Gaucher with DART or Hanugen Therapeutics Private Limited.

Tags : DELHI HIGH COURT   CLINICAL TRIALS   RARE DISEASES  

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